Rajasthan High Court - Jodhpur
State Bank Of India vs Firm Satya Narayan Hisariya And Ors on 16 March, 2022
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
(1 of 1) [CFA-67/1998]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil First Appeal No. 67/1998
State Bank Of India
----Appellant
Versus
Firm Satya Narayan Hisariya And Ors
----Respondent
For Appellant(s) : Mr. Kesar Singh Rajpurohit
For Respondent(s) : None present
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 16/03/2022 Learned counsel for the appellant seeks an adjournment.
Since this appeal relates to the year 1998 about 24 years back, counsel for the parties are directed to argue the matter positively on the next date of hearing.
List the matter on 21.4.2022, as prayed.
(RAMESHWAR VYAS),J 79-Mak/-
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