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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Mizoram - Subsection

Section 27(1) in Chakma Autonomous District Council (Village Councils) Act, 2002

(1)In fixing the boundaries of the Village, the Executive Committee may appoint a boundary commission and the reports and the finding of the commission thus appointed shall be laid before the Council session.