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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(xii) in The Police Enhanced Penalties Ordinance, 2005

(xii)for default specified in clauses(l), clause(m) or clause(n) a sum equal to double the amount of tax leviable on such goods;