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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in The Rajasthan University of Health Sciences Act, 2005

(2)Each faculty shall consist of the following, namely:-
(a)Dean of the Faculty - Chairman;
(b)University Professors of the subjects assigned to the Faculty;
(c)Chairman of the Boards of Studies in the Faculty;
(d)One post-graduate college Principal and one post-graduate department Head in each subject of the Faculty from affiliated colleges, nominated by the State Government;
(e)Two external experts nominated by the Academic Council.