Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 11 in Gauhati University Employees Conduct Rules, 1975 11. No employee shall, except with the previous sanction of the University authority, give evidence in connection with any enquiry conducted by any person, committee or authority.
