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State of Nagaland - Section

Section 85 in Nagaland Excise Rules

85. Transport passes.

- Rules 80, 81 and 84 supra shall apply, mutatis mutandis, to the transport of country spirit between distilleries and warehouses. A pass in triplicate shall be prepared by the Officer-in-charge of the distillery or warehouse when any spirit is issued for transport to another distillery or warehouse. One copy of the pass shall be forwarded to the Officer-in-charge of the distillery or warehouse to which spirit is to be transported, the second copy shall accompany the consignment, and the third copy shall be retained for record.