Section 37(4)(b) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

(b)For establishments in which the number of migrant workman exceeds fifty, each first-aid box shall contain the following equipments :

(i)Twelve small sterilized dressings;

(ii)Six medium size sterilized dressings;

(iii)Six large size sterilized dressings ;

(iv)Six large size sterilized burn dressings;

(v)Six (15 gms.) packets sterilized cotton wool;

(vi)One (60 ml.) bottle containing a two per cent alchoholic solution of iodine;

(vii)One (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(viii)One roll of adhesive plaster;

(ix)a snake-bite lancet;

(x)One (30 grams) bottle of potassium permanganate crystals;

(xi)One pair of scissors;

(xii)One copy of the first-aid leaflets issued by the Director General of Factory, Advisory Service and Labour Institute, Government of India;

(xiii)A bottle containing one hundred tablets (each of five grains) of aspirin;

(xiv)Ointment for burns; and

(xv)A bottle of a suitable surgical anti-septic solution.

Legal Document View