Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax - 5 vs M/S Page Industries Ltd on 6 August, 2021
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
ITEM NO.14 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11465/2021
(Arising out of impugned final judgment and order dated 08-01-2021
in ITA No. 285/2017 passed by the High Court Of Karnataka At
Bengaluru)
PR. COMMISSIONER OF INCOME TAX - 5 & ANR. Petitioner(s)
VERSUS
M/S PAGE INDUSTRIES LTD Respondent(s)
(FOR ADMISSION)
Date : 06-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Aman Lekhi, Ld. ASG
Ms. Swarupma Chaturvedi, Adv.
Ms. Sughosh Subramanium, Adv.
Ms. Priyanka Dass, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order.
The special leave petition is, accordingly, dismissed.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.08.07 11:32:45 IST Reason: