Madhya Pradesh High Court
Narmada Bachao Andolan vs Shri Avani Vaish on 27 October, 2015
CONC-668-2012 (NARMADA BA CHAO ANDOLAN Vs SHRIA VANI VAISH) 27- 10-20 15 List along with Writ Petition No.1359/2009. (RAJENDRA MENON) (KESHAV KUMAR TRIVEDI) JUDGE JUDGE