Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Customs (Compounding of Offences) Rules, 2005 14. Whether any proceedings for the same offence contemplated under any other law, if so the details thereof: Name and Signature of the applicant.DECLARATION
