Section 2 in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006
2. Definitions
.-In these rules, unless the context otherwise requires,--(a)"Act" means the National Council of Teacher Education Act, 1993 (73 of 1993);(b)"application form" means the application form appended to these rules;(c)"Certificate" means a certificate specified in Appendix to these rules;(d)"section" means section of the Act;(e)all other words and expressions used and not defined in these rules but defined in the Act shall have the same meanings respectively assigned to them in the Act.
