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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in First Statutes of the University of Udaipur

(i)'Family' with reference to a subscriber to the Provident Fund means-
(i)In the case of a male subscriber, the wife or wives and children, widows of a subscriber and the widows, or and children of a deceased son of the subscriber: