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Patna High Court - Orders

Sona Devi And Anr vs Sudhir Kumar And Ors on 1 August, 2019

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    SECOND APPEAL No.76 of 2017
                  ======================================================
                  Sona Devi and Anr

                                                                      ... ... Appellant/s
                                                     Versus
                  Sudhir Kumar and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :       Mr.Anil Chandra
                  For the Respondent/s   :       Mr.Sudhir Kumar
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                                        ORAL ORDER

5    01-08-2019

Heard learned counsel for the appellants and learned counsel for the respondent Nos.1, 2, 3 and 7 on I.A. No.2069 of 2017 which is filed for condonation of delay of six day in filing the second appeal.

Being satisfied with the reasons stated by the appellants, limitation is condoned. I.A. No.2069 of 2017 stands allowed.

List this case under the appropriate heading on 27.08.2019.

(Prabhat Kumar Jha, J) Saurabh/-

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