Patna High Court - Orders
Sona Devi And Anr vs Sudhir Kumar And Ors on 1 August, 2019
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
SECOND APPEAL No.76 of 2017
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Sona Devi and Anr
... ... Appellant/s
Versus
Sudhir Kumar and Ors
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Anil Chandra
For the Respondent/s : Mr.Sudhir Kumar
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
ORAL ORDER
5 01-08-2019Heard learned counsel for the appellants and learned counsel for the respondent Nos.1, 2, 3 and 7 on I.A. No.2069 of 2017 which is filed for condonation of delay of six day in filing the second appeal.
Being satisfied with the reasons stated by the appellants, limitation is condoned. I.A. No.2069 of 2017 stands allowed.
List this case under the appropriate heading on 27.08.2019.
(Prabhat Kumar Jha, J) Saurabh/-
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