Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(4) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970 (4)The officer empowered under sub-section (2) and the appellate authority shall follow such procedure as may be prescribed.
