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[Cites 0, Cited by 0] [Section 432(1)] [Section 432] [Entire Act]

State of West Bengal - Subsection

Section 432(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)prevent such person, by himself or by his servant, from further carrying on any trade or business in such market, slaughterhouse or stockyard or occupying any stall, shop, standing, shed, pen or other place thereon,