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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(m) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(m)"Wages" means remuneration paid/payable to a person engaged by a department for rendering casual/seasonal/daily rated or consolidated services at notified rates by debit to any scheme, project, wages, office expenses or contingencies.