Punjab-Haryana High Court
The State Of Punjab Through The Land ... vs Karam Singh And Others on 18 April, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.3078 of 1993
DATE OF DECISION: 18.04.2009
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The State of Punjab through the Land Acquisition Collector, SYL,
Canal, Patiala and another
. . . . Appellants
VS.
Karam Singh and others
. . . . Respondent
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CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.Navdeep Sukhna, AAG, Punjab for the appellants.
None for the respondents.
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RAKESH KUMAR JAIN J.(ORAL)
For orders see RFA No.1372 of 1992 titled as "Karam Singh and others VS. The State of Punjab through the Land Acquisition Collector, SYL, Canal, Patiala and another" of even date.
(RAKESH KUMAR JAIN)
APRIL 18, 2009 JUDGE
vivek