Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(4)(c) in Uttarakhand Technical University Act, 2005 (c)to ensure that no other financial irregularity is committed and to take steps to set right any irregularities pointed out during audit;