Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(xxviii) in Dr. Babasaheb Ambedkar Open University Act, 1994 (xxviii)to recognise any institution of higher learning or studies for such purpose as the University may determine and to withdraw such recognition;
