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Union of India - Section

Section 1 in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

1. Short title and commencement.

(1)These regulations may be called the Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020.
(2)These regulations shall come into force on the date of their publication in the Official Gazette.