Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Relief Undertakings (Special Provisions) Act, 1961 5. Repeal. - Rajasthan Relief Undertakings (Special Provisions) Ordinance. 1960 (Rajasthan Ordinance 16 of 1960), is hereby repealed.
