Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

NCT Delhi - Section

Section 52 in The Delhi Water Board Act, 1998

52. Discipline of officers and employees of the Board.

-The Service Rules as prescribed under the Central Civil Service (Conduct) Rules, 1964 and by the Central Civil Services (Classification Control and Appeal) Rules, 1965 shall apply mutatis mutandis to every officer and employee of the Board.