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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Nagaland - Subsection

Section 74(1)(b) in Nagaland Municipal Act, 2001

(b)To furnish any report, return, plan, estimate, statement, accounts or other statistics relating to the proceedings, duties or works of the municipality or any municipal authority,