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State of Odisha - Section

Section 75 in Orissa Municipal Act, 1950

75. Scale of establishment and appointment and dismissal of officers and servants.

- Subject to the scale of establishment under Section 73 [the] [Substituted vide Orissa-Act No. 16 of 1968 w.e.f. 1.8.1968.] Selection Committee consisting of the Chairperson and a Councillor of the Municipality elected for this purpose and the Executive Officer the Engineering or the Health Officer, as the case may be, shall have power to select such persons as they may think fit, from time to time, such person shall thereupon be appointed by the Chairperson:[Provided that in the case of selection of teachers [* * *] [Substituted vide Orissa-Act No. 16 of 1968 w.e.f. 1.8.1968.] the concerned District Inspector or Schools shall also a member of the Selection Committee :Provided further that the Executive Officer, the Engineer and the Health Officer shall, subject to the approval of the Chairperson have power to make appointment in respect of such posts as may be prescribed.]