Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 3] [Entire Act] Union of India - Subsection Section 3(f) in The Patents Act, 1970 (f)the mere arrangement or re-arrangement or duplication of known devices each functioning independently of one another in a known way;
