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[Cites 0, Cited by 0] [Section 97B] [Entire Act]

State of Kerala - Subsection

Section 97B(2) in The Kerala Panchayat Buildings Rules, 2011

(2)The provisions under rules 27, 28, 36, 37 and the rules under Chapter VI and VII shall not apply to the proposed floor(s) or work whether the permitted building satisfies the said provisions or not.