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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(4) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(4)notice of withdrawal of candidature, may be delivered by the candidate or by his proposer of seconder who has been authorised in this be half in writing by such candidate at the office of the Returning Officer before 3 O'Clock in the afternoon..........................................................