Bombay High Court
Soremartee S.A Luxembourg vs State Of Maharshtra Thr The Secrary ... on 25 September, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
32.WP11914_2023.doc
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11914 OF 2023
WITH
WRIT PETITION NO. 11915 OF 2023
WITH
WRIT PETITION NO. 11929 OF 2023
M/s. Soremartee S.A. , Luxembourg & Ors. ..Petitioners
Vs.
The State of Maharashtra & Ors. ..Respondents
__________
Mr. Rohan Shah, Ms. Surabhi Prabhudesai, Mr. Sandeep Sachdeva, Rinku
Panbude & Ms. Chandni Tanna i/b. India Law Alliance for the petitioners.
__________
CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : SEPTEMBER 25, 2023 P.C.:
Stand over to 26 September, 2023 under the caption "For directions".
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 1 of 1 Signed by: Vidya S. Amin ------------------------- Designation: PS To Honourable Judge 25 September, 2023 Date: 26/09/2023 10:43:01