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Bombay High Court

Soremartee S.A Luxembourg vs State Of Maharshtra Thr The Secrary ... on 25 September, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                                 32.WP11914_2023.doc

                    Vidya Amin
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                                 WRIT PETITION NO. 11914 OF 2023
                                                             WITH
                                                 WRIT PETITION NO. 11915 OF 2023
                                                             WITH
                                                 WRIT PETITION NO. 11929 OF 2023


                                 M/s. Soremartee S.A. , Luxembourg & Ors.                       ..Petitioners
                                              Vs.
                                 The State of Maharashtra & Ors.                                ..Respondents
                                                              __________

                                 Mr. Rohan Shah, Ms. Surabhi Prabhudesai, Mr. Sandeep Sachdeva, Rinku
                                 Panbude & Ms. Chandni Tanna i/b. India Law Alliance for the petitioners.
                                                             __________

                                                         CORAM : G. S. KULKARNI &
                                                                 JITENDRA JAIN, JJ.

DATE : SEPTEMBER 25, 2023 P.C.:

Stand over to 26 September, 2023 under the caption "For directions".
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] Page 1 of 1 Signed by: Vidya S. Amin ------------------------- Designation: PS To Honourable Judge 25 September, 2023 Date: 26/09/2023 10:43:01