Himachal Pradesh High Court
Slinder Singh vs . State Of H.P. on 21 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Slinder Singh vs. State of H.P. .
CWP No. 1315 of 2023 21.03.2023 Present: Mr. Naresh Kaul, Advocate for the petitioner.
Mr. Anup Rattan, A.G. with Mr. Y.W. Chauhan, Sr. Addl. A.G, Mr. Ramakant Sharma, Addl. A.G, Mr. J.S. Guleria, Dy. A.G. and Ms. Priyanka Chauhan, Dy. A.G. for the respondent-State.
r CWP No. 1315/23 & CMP No. 2604/23 Notice confined to respondents No. 1 to 3 at this stage. Mr. Y.W. Chauhan, learned Senior Additional Advocate General appears and waives service of notice on behalf of respondents No. 1 to 3.
Reply/instructions within two days.
List on 24th March, 2023. Till then, status quo be maintained.
( Tarlok Singh Chauhan )
Judge
March 21, 2023 ( Virender Singh )
(naveen) Judge
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