Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 1 in Rajasthan Forest (Settlement) Rules, 1958 1. Short title and repeal. (1)These rules may be called the Rajasthan Forest (Settlement) Rules, 1958.(2)All rules corresponding to or covered by those rules shall stand repealed.
