Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(11) in The Muslim Women (Protection Of Rights On Divorce) Rules, 1986 (11)The affidavit mentioned in sub-rule (10) may be attached to the duplicates of the summons and returned to the Court.
