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Union of India - Section

Section 126A in The Drugs and Cosmetics Rules, 1945

126A. [ Standards for ophthalmic preparations [including Homeopathic ophthalmic preparations.] [Inserted by S.O. 23, dated 23.12.1969 (w.e.f. 3.1.1970).]

- [The standards for ophthalmic preparations [including Homeopathic ophthalmic preparations] [Inserted by S.O. 23, dated 23.12.1969 (w.e.f. 3.1.1970).][shall be those laid down in Schedule FF, and such preparations shall also comply with the standards set out in the Second Schedule to the Act.] [Inserted by S.O. 23, dated 23.12.1969 (w.e.f. 3.1.1970).]