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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(e) in Rules of the High Court of Judicature for Rajasthan, 1952

(e)to receive and dispose of an application under sub-rule(l) of rule 5 or rules, 6, 8 or 10 of Order XLI of the Code;