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Union of India - Section

Section 6 in The Merchant Shipping (Registration of Indian Ships) Rules, 1960

6. Survey of ships at ports outside India.

- Where it becomes necessary for a ship to be surveyed for purposes of registration at a port outside India, the Director General may depute a surveyor or request the government of the country where the ship is lying to appoint a qualified surveyor to survey the ship for the issue of a certificate of survey.