Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(2)(e) in The Punjab Homoeopathic Practitioners Act, 1965

(e)the manner in which appeals against the decision of the Registrar shall be heard by the Council under Section 17;