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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(1) in Punjab Waqf Rules, 2018

(1)After appointment of the members of a newly constituted Board, notified as such under section 13, the State Government shall give one week notice for the first meeting of the Board, for the election of the Chairperson in Form 'P' to all elected and nominated members. The copy of the notice shall also be pasted on the notice board of the Board.