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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)for liabilities arising from share-based payment transactions:
(i)the total carrying amount at the end of the period; and
(ii)the total intrinsic value at the end of the period of liabilities for which the counter-party's right to cash or other assets had vested by the end of the period (e.g. vested share appreciation rights).