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Union of India - Section

Section 33 in Control of National Highways Land and Traffic) Act, 2002

33. Temporary closure of traffic on Highway.

- Where, in exercise of the powers under section 31 or section 32, the Highway Administration considers it proper for the purposes of that section to temporarily close a Highway or part thereof or to restrict or regulate traffic on such Highway or part thereof, it may do so in the manner as it may deem fit.