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State of Maharashtra - Section

Section 111 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

111.

Under the provisions of section 23( 1) (vi) of the Act, the Heads of University Departments shall elect from amongst themselves one Head of a University Department on the Executive Council at a meeting of the Heads of the University Departments specially called by the Registrar for this purpose. The seniormost Head of the Department not contesting the election shall preside over the meeting. The seniority of the Heads of Department shall be fixed according to the date of their appointments as the Heads of Departments.