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State of Tamilnadu - Section

Section 13 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

13. Periodicity of meeting.

- Every Committee, except the Appointments Committee, shall meet once in two months. The Appointments Committee shall meet whenever selection for any post in the Village Panchayat is to be made.