Supreme Court - Daily Orders
Dharampal Singh vs State Of Rajasthan on 21 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.18 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).6668/2015
(Arising out of impugned final judgment and order dated 07/07/2015
in CRMB No. 7097/2015 passed by the High Court of Rajasthan at
Jaipur)
DHARAMPAL SINGH Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
(With appln. (s) for exemption from filing O.T. and permission to
file additional documents and interim relief)
Date : 21/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Dr. Nirmal Chopra, AOR
Mr. Pankaj Batra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.08.22
12:55:54 IST
Reason: