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Supreme Court - Daily Orders

Dharampal Singh vs State Of Rajasthan on 21 August, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.18                             COURT NO.9                  SECTION II

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (Crl.)            No(s).6668/2015

     (Arising out of impugned final judgment and order dated 07/07/2015
     in CRMB No. 7097/2015 passed by the High Court of Rajasthan at
     Jaipur)

     DHARAMPAL SINGH                                                     Petitioner(s)

                                                   VERSUS

     STATE OF RAJASTHAN                                                  Respondent(s)

     (With appln. (s) for exemption from filing O.T. and permission to
     file additional documents and interim relief)

     Date : 21/08/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)
                                      Dr. Nirmal Chopra, AOR
                                      Mr. Pankaj Batra, Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petition is dismissed.




                         (SANJAY KUMAR-I)                         (JASWINDER KAUR)
                           COURT MASTER                             COURT MASTER




Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2015.08.22
12:55:54 IST
Reason: