Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 135] [Entire Act] State of Maharashtra - Subsection Section 135(iii) in Maharashtra Police Act (iii)if the said order was made under sub-section (3) of section 37, with fine which may extend to two thousand five hundred rupees.
