Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 27A in The Punjab Tenancy Act, 1887 27A. - [Section 27A together with the heading omitted by the Indian (Adaptation of Existing Indian Laws) Order, 1947, Section 4(i).]Alteration of Rent on Alteration of Area
