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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(12) in Revenue Standing Orders Relating to Forest Settlement

(12)Board's Proceedings, dated the 15th March 1887, Forest No. 147. - After publication of the final notification in the [Fort St. George Gazette] [Now Tamil Nadu Government Gazette.], Forest Settlement Officers need not wait for the receipt of the order of Government to publish the proclamation prescribed by the second clause of section 16, but should take action on receipt of the Fort St. George Gazette.