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[Cites 0, Cited by 0] [Section 81F] [Entire Act]

State of Kerala - Subsection

Section 81F(5) in Kerala Factories Rules, 1957

(5)Prohibition of performance of other duties. - No Safety Officer shall be required or permitted to do any work which is inconsistent with or detrimental to the performance of the duties prescribed in sub-rule (3).]