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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(2)(ii) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(ii)The format of Five Year Fiscal Plan as referred to in sub-section (5) of section 3 and sub section (3) of section 5;