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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(xii) in New Bombay Disposal Land Regulations, 1975

(xii)Preference in employment of labour. - (a) In employing skilled and unskilled labour the lessee shall give preference to the persons whose lands have been acquired provided satisfy the prescribed qualifications.