Madras High Court
S.Valarmathy vs The State Of Tamil Nadu on 31 July, 2017
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 31.07.2017 CORAM THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM W.P.No.19580 of 2017 S.Valarmathy .. Petitioner Versus 1.The State of Tamil Nadu Rep by its Secretary Social Welfare and Noon Meals Department Secretariat, Fort St.George Chennai - 600 009. 2.The Commissioner Social Welfare Department Chepauk, Chennai 600 005. 3.The District Collector District Collectrate Nagappattinam District Nagappattinam. 4.The District Social Welfare Officer Office of the District Social Welfare Department Nagappattinam District. .. Respondents Prayer: Petition filed under Article 226 of the Constitution of India, praying for the issuance of Writ of Mandamus and directing the respondents to consider and pass order on the petitioner's representation dated 19.12.2016 with regard to regularization of the petitioner service on completion of 10 years of service with effect from 01.07.2004 with all consequential benefits in light of the order passed in W.P.No.8745 of 2011 dated 11.04.2011 and G.O.(Ms) No.50 Social Welfare and Nutritious Meal Scheme (sa.nal) Department, dated 25.04.2013. For Petitioner : Mrs.Greetha Senthilkumar For Respondents : Mr.M.Perumal Government Advocate O R D E R
The learned counsel appearing for the petitioner sought to withdraw this writ petition and also made an endorsement in the petition. Recording his submission and the endorsement, this writ petition is dismissed as withdrawn. No costs.
31.07.2017 Index : Yes/No Internet : Yes/No dna/sk S.M.SUBRAMANIAM,J.
dna/sk To
1.The Secretary Social Welfare and Noon Meals Department Secretariat, Fort St.George Chennai - 600 009.
2.The Commissioner Social Welfare Department Chepauk, Chennai 600 005.
3.The District Collector District Collectrate Nagappattinam District Nagappattinam.
4.The District Social Welfare Officer Office of the District Social Welfare Department Nagappattinam District.
W.P.No.19580 of 201731.07.2017