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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)All such accommodation shall be maintained in a clean and sanitary condition at all times. The floors, portions of the walls of sanitary blocks up to a height of 90 cm. (3 feet) so laid or finished as to provide smooth-polished impervious surface and the sanitary pans of latrines and urinals shall be thoroughly swept and cleaned at least once a day with suitable detergents or disinfectants or with both.