Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(g) in Water (Prevention and Control of Pollution) Act, 1974

(g)the powers and duties to be exercised and discharged by the chairman and the member-secretary of the State Board;